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State of Rajasthan - Section

Section 68 in The Jaipur Development Authority Act, 1982

68. Authority may charge fee for certain licenses or permission.

- When any licence is granted by the Authority under this Act or when any permission is given by it for any of the purposes of this Act, the Authority may charge a fee for such licence or permission as may be determined by regulations.Chapter-XI Prosecutions, suits and Powers of Police