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[Cites 0, Cited by 0] [Section 14(5)] [Section 14] [Entire Act]

State of Rajasthan - Subsection

Section 14(5)(g) in Shekhawati University, Sikar Act, 2012

(g)disallow any expenditure which may contravene the terms of any Statute or for which provision is required to be made by a Statute but has not been made;