(1)There shall be the following Schools of Post-graduate and Undergraduate Studies:-(a)the Schools of Post-graduate and Undergraduate Studies in Science and Technology;(b)the Schools of Post-graduate and Undergraduate Studies in Humanities, Social Sciences, Law and Legal Studies;(c)the Schools of Post-graduate and Undergraduate Studies in Professional and Vocational Studies;(d)the Schools of Post-graduate and Undergraduate Studies in Information Sciences and Media Studies;(e)any other Schools which may be established by the competent authority in this regard in the manner as provided in the Statutes.
