Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 43] [Entire Act] State of Odisha - Subsection Section 43(5) in The Orissa Veterinary Council Rules, 1997 (5)The State Council shall charge a fee of Rs. 10 (Rupees ten) from person applying for a copy of the State Register under Section 51.
