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Andhra Pradesh High Court - Amravati

Chinnala Prasanna Myagi Maggi vs Chinnala Josef on 4 January, 2024

                HIGH COURT OF ANDHRA PRADESH :: AT AMARAVATI

       MAIN CASE No.Tr.C.M.P.No.314 of 2023

                                  PROCEEDING SHEET

Sl.
No.      DATE                               ORDER                          OFFICE NOTE

03)   04-01-2024   BSS, J

                            The       learned    counsel   Ms.V.Sirisha,
                   represented on behalf of Mr.Srinivasa Rao
                   Velivela, learned counsel for the petitioner. The
                   learned counsel for the respondent Mr.Rama Rao

Kochiri, requested time to file counter affidavit and then proceed with hearing.

The learned counsel for the respondent shall file counter affidavit before Registry within one week.

List the case on 30.01.2024 under the caption of 'final hearing'.

Interim orders granted earlier are extended till then.

________ BSS, J Rns 2