Andhra Pradesh High Court - Amravati
Chinnala Prasanna Myagi Maggi vs Chinnala Josef on 4 January, 2024
HIGH COURT OF ANDHRA PRADESH :: AT AMARAVATI
MAIN CASE No.Tr.C.M.P.No.314 of 2023
PROCEEDING SHEET
Sl.
No. DATE ORDER OFFICE NOTE
03) 04-01-2024 BSS, J
The learned counsel Ms.V.Sirisha,
represented on behalf of Mr.Srinivasa Rao
Velivela, learned counsel for the petitioner. The
learned counsel for the respondent Mr.Rama Rao
Kochiri, requested time to file counter affidavit and then proceed with hearing.
The learned counsel for the respondent shall file counter affidavit before Registry within one week.
List the case on 30.01.2024 under the caption of 'final hearing'.
Interim orders granted earlier are extended till then.
________ BSS, J Rns 2