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State of Punjab - Section

Section 33 in The Punjab School Education Board Travelling Allowance Regulations

33. [ [Substituted vide Notification No. 1968-EP-PSEB-EA-5/81 dated 5.6.1981.]

The travelling allowance/daily allowances admissible to the Board employees on travel at the rates indicated above would also Mutatis Mutandis be admissible to the family, of deceased Board's employee, on his death in service and similarly to the employees for journeys on retirements.]