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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Andhra Pradesh - Subsection

Section 2(k) in Sri Venkatesware Institute of Medical Science University Act, 1995

(k)'teacher' includes a Professor, Additional Professor' Associate Professor, Assistant Professor, Lecturer or any other person appointed under this Act for the conduct ox training, research, or imparting medical or paramedical education in the Institute ;