Delhi High Court - Orders
List Of Dates) Hardy Exploration And ... vs Aban Offshore Limited on 19 March, 2026
$~27 & 28
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ O.M.P. (COMM) 308/2024, I.A. 34578/2024 (Stay) & I.A.
34581/2024 (Seeking permission to file lengthy synopsis and
list of dates)
HARDY EXPLORATION AND PRODUCTION INDIA (INC)
.....Petitioner
Through: Mr. Rajshekhar Rao, Senior
Advocate with Mr. Ajoy Roy,
Ms. Avlokita Rajvi, Mr.
Lakshya Khanna, Mr.
Bakhshind Singh and Ms.
Vishaka Gupta, Advs.
versus
ABAN OFFSHORE LIMITED .....Respondent
Through: Ms. Aditi Tripathi, Advs.
28
+ OMP (ENF.) (COMM.) 139/2024, EX.APPL.(OS) 985/2024
(U/O XXI Rule 54 & 41) & EX.APPL.(OS) 890/2025 (U/O
XXI Rule 30 & 46)
ABAN OFFSHORE LIMITED .....Decree Holder
Through: Ms. Aditi Tripathi, Advs.
versus
HARDY EXPLORATION AND PRODUCTION (INDIA)
INC. .....Judgement Debtor
Through: Mr. Rajshekhar Rao, Senior
Advocate with Mr. Ajoy Roy,
Ms. Avlokita Rajvi, Mr.
Lakshya Khanna, Mr.
Bakhshind Singh and Ms.
Vishaka Gupta, Advs.
CORAM:
HON'BLE MR. JUSTICE HARISH VAIDYANATHAN
SHANKAR
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 20/03/2026 at 22:27:05
ORDER
% 19.03.2026
1. Learned Senior Counsel appearing on behalf of Hardy Exploration and Production India (Inc) submits that he is in personal difficulty in the post-lunch session and therefore seeks an accommodation.
2. Accordingly, list on 25.08.2026.
3. A photocopy of the Order passed today be kept in the connected matter.
HARISH VAIDYANATHAN SHANKAR, J.
MARCH 19, 2026/JYH/VA This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 20/03/2026 at 22:27:05