Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 2] [Section 451] [Entire Act] Bombay Presidency - Subsection Section 451(2) in The Bombay Provincial Municipal Corporations Act, 1949 (2)A copy of such order shall forthwith be sent to the Corporation by the [State] Government.
