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[Cites 0, Cited by 0] [Section 17] [Entire Act]

State of Tamilnadu - Subsection

Section 17(f) in Tamil Nadu Pension Rules, 1978

(f)
(i)Any service connected with the prosecution of the war which a person is required to undertake by a competent authority under the provisions of any law for the time being in force; and
(ii)Such other service as may here after be declared as war service for the purpose of this definition.