Gujarat High Court
Budhabhai Maganbhai Chavda vs State Of Gujarat & Anr on 12 December, 2005
Author: J.R.Vora
Bench: J.R.Vora
CR.RA/811/2005 1/1 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
CRIMINAL REVISION APPLICATION No. 811 of 2005
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BUDHABHAI MAGANBHAI CHAVDA
Versus
STATE OF GUJARAT & ANR
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Appearance :
THROUGH JAIL for Applicant
MS DS PANDIT APP for Respondent No.1
NOTICE SERVED for Respondent(s) : 2,
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CORAM : HONOURABLE MR.JUSTICE J.R.VORA
Date : 12/12/2005
ORAL ORDER
Office is directed to call applicant in person from Central Jail at Baroda as per his request in the application and direct the concerned jail authority to keep him present before this Court on 23rd of December, 2005. Record and Proceedings be retained in this Office till further orders.
(J.R.VORA, J.) pnnair