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Gujarat High Court

Budhabhai Maganbhai Chavda vs State Of Gujarat & Anr on 12 December, 2005

Author: J.R.Vora

Bench: J.R.Vora

CR.RA/811/2005                      1/1                              ORDER



           IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

         CRIMINAL REVISION APPLICATION No. 811 of 2005


=====================================================
             BUDHABHAI MAGANBHAI CHAVDA
                        Versus
                STATE OF GUJARAT & ANR
=====================================================
Appearance :
THROUGH JAIL for Applicant
MS DS PANDIT APP for Respondent No.1
NOTICE SERVED for Respondent(s) : 2,
=====================================================

           CORAM : HONOURABLE MR.JUSTICE J.R.VORA
                   Date : 12/12/2005


ORAL ORDER

Office is directed to call applicant in person from Central Jail at Baroda as per his request in the application and direct the concerned jail authority to keep him present before this Court on 23rd of December, 2005. Record and Proceedings be retained in this Office till further orders.

(J.R.VORA, J.) pnnair