Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Maharashtra - Section Section 13 in The Maharashtra Management of Irrigation Systems by Farmers Rules, 2006 13. Participation in Repairs and Renovation Works. - The participation of the Water Users' Association in repairs and renovation works shall be as determined by the Government from time-to-time.
