Calcutta High Court (Appellete Side)
Md. Tuhin Baskar & Ors vs The State Of West Bengal & Ors on 10 February, 2021
Author: Rajarshi Bharadwaj
Bench: Rajarshi Bharadwaj
28 10.02.2021. WPA 1055 of 2021 jks Ct.
15Md. Tuhin Baskar & Ors.
Vs The State of West Bengal & Ors.
Mr. Tirthankar Dey, ...For the Petitioners.
On the prayer of the learned Counsel appearing for the petitioners, let this matter appear in the monthly list of May, 2021.
(Rajarshi Bharadwaj, J.)