Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 6] [Entire Act] State of Assam - Subsection Section 6(2) in The Assam Economic and Statistical (Junior) Service Rules, 1980 (2)The list mentioned in Clause (d) of sub-rule (1) above shall remain valid for 12 calendar months from the date of recommendation.
