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[Cites 0, Cited by 0] [Section 30(2)] [Section 30] [Entire Act]

State of Rajasthan - Subsection

Section 30(2)(iii) in The Rajasthan Urban Improvement Trust (Disposal of Urban Land) Rules, 1974

(iii)in case of cinemas, and hotels 2% of the cost of the plot calculated on the reserve price of the plot.']]