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[Cites 0, Cited by 0] [Section 5(1)] [Section 5] [Entire Act]

State of Tamilnadu - Subsection

Section 5(1)(ii) in Tamil Nadu Electricity Supply Undertakings (Acquisition) Act, 1954

(ii)This basis shall not apply to an undertaking which has not been supplying electricity for five consecutive account years immediately preceding the vesting date.