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[Cites 0, Cited by 0] [Section 9(2)] [Section 9] [Entire Act]

Union of India - Subsection

Section 9(2)(g) in The Merchant Shipping (Crew Accommodation) Rules, 1960

(g)Chain pipes, and ventilator trunks to cargo spaces or tanks shall be made of steel or other suitable material and shall be gastight where they pass through any part of the crew accommodation.