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State of Rajasthan - Section

Section 17 in The Rajasthan Maharana Pratap University of Agriculture and Technology, Udaipur Act, 2000

17. Extension Education Council.

- There shall be an Extension Education Council Consisting of the following, namely:-
(i) The Vice-Chancellor Ex-officio Chairman
(ii) Secretary to the Government, Agriculture Production Member
(iii) The Director of Agriculture/ Horticulture/Animal Husbandry/ Fisheries Department of the Government andChief Conservator of Forests, Rajasthan (depending upon Extensionmandate and programmes of the University) Member
(iv) All Directors of the University Member
(v) All Deans of the Faculties Member
(vi) All Heads of the Departments/ Regional ResearchStations/Colleges/Centres Member
(vii) Two eminent persons in the field of ExtensionEducation from outside nominated by the Vice-Chancellor for anyparticular meeting in accordance with he requirement of theagenda Member
(viii) Three progressive farmers having specialisationin general Agriculture, Horticulture, Animal Husbandry or otherallied branches to be nominated by the Vice-Chancellor for theirspecialised knowledge and experience Member
(ix) One representative each of the under mentioned organisationsas per request of the Vice-Chancellor,- Member
  (a) Rural Development Department of the Government;  
  (b) Co-operative Department of the Government;  
  (c) State Agro-Industries Development Corporation;  
  (d) Irrigation Department of the Government;  
  (e) Fertilizer Corporation of India;  
  (f) National Seeds Corporation;  
  (g) Any other Agro-Industries or Agro-Service Organisations.  
(x) Director, Extension Education Secretary.