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State of Rajasthan - Section
Section 17 in The Rajasthan Maharana Pratap University of Agriculture and Technology, Udaipur Act, 2000
17. Extension Education Council.
- There shall be an Extension Education Council Consisting of the following, namely:-| (i) | The Vice-Chancellor | Ex-officio Chairman |
| (ii) | Secretary to the Government, Agriculture Production | Member |
| (iii) | The Director of Agriculture/ Horticulture/Animal Husbandry/ Fisheries Department of the Government andChief Conservator of Forests, Rajasthan (depending upon Extensionmandate and programmes of the University) | Member |
| (iv) | All Directors of the University | Member |
| (v) | All Deans of the Faculties | Member |
| (vi) | All Heads of the Departments/ Regional ResearchStations/Colleges/Centres | Member |
| (vii) | Two eminent persons in the field of ExtensionEducation from outside nominated by the Vice-Chancellor for anyparticular meeting in accordance with he requirement of theagenda | Member |
| (viii) | Three progressive farmers having specialisationin general Agriculture, Horticulture, Animal Husbandry or otherallied branches to be nominated by the Vice-Chancellor for theirspecialised knowledge and experience | Member |
| (ix) | One representative each of the under mentioned organisationsas per request of the Vice-Chancellor,- | Member |
| (a) Rural Development Department of the Government; | ||
| (b) Co-operative Department of the Government; | ||
| (c) State Agro-Industries Development Corporation; | ||
| (d) Irrigation Department of the Government; | ||
| (e) Fertilizer Corporation of India; | ||
| (f) National Seeds Corporation; | ||
| (g) Any other Agro-Industries or Agro-Service Organisations. | ||
| (x) | Director, Extension Education | Secretary. |