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Supreme Court - Daily Orders

Premji Bhai Shamjibhai Barot vs State Of Gujarat on 7 July, 2015

Bench: Pinaki Chandra Ghose, Abhay Manohar Sapre

  ITEM NO.25                              COURT NO.12                 SECTION IIB

                                S U P R E M E C O U R T O F      I N D I A
                                        RECORD OF PROCEEDINGS

  Petition(s) for Special Leave to Appeal (Crl.)...... CRLMP                    No(s).
  9909/2015

  (Arising out of impugned final judgment and order dated 16/03/2011
  in CRA No. 1336/2004 passed by the High Court of Gujarat at
  Ahmedabad)

  PREMJI BHAI SHAMJIBHAI BAROT                                        Petitioner(s)

                                                  VERSUS

  STATE OF GUJARAT                                                    Respondent(s)

  (With appln.(s) for c/delay in filing SLP and c/delay in refiling
  SLP)

  Date: 07/07/2015 This petition was called on for hearing today.

  CORAM :
                          HON'BLE MR. JUSTICE PINAKI CHANDRA GHOSE
                          HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE

  For Petitioner(s)
                                       Mr. Gopal Prasad,Adv.

  For Respondent(s)


                           UPON hearing the counsel the Court made the following
                                              O R D E R

The Special Leave Petition is dismissed on the ground of delay as well as on merits.




                      (VISHAL ANAND)                            (SNEH LATA SHARMA)
                       COURT MASTER                                COURT MASTER



Signature Not Verified

Digitally signed by
Vishal Anand
Date: 2015.07.08
12:24:42 EAST
Reason: