Supreme Court - Daily Orders
Premji Bhai Shamjibhai Barot vs State Of Gujarat on 7 July, 2015
Bench: Pinaki Chandra Ghose, Abhay Manohar Sapre
ITEM NO.25 COURT NO.12 SECTION IIB
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (Crl.)...... CRLMP No(s).
9909/2015
(Arising out of impugned final judgment and order dated 16/03/2011
in CRA No. 1336/2004 passed by the High Court of Gujarat at
Ahmedabad)
PREMJI BHAI SHAMJIBHAI BAROT Petitioner(s)
VERSUS
STATE OF GUJARAT Respondent(s)
(With appln.(s) for c/delay in filing SLP and c/delay in refiling
SLP)
Date: 07/07/2015 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE PINAKI CHANDRA GHOSE
HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
For Petitioner(s)
Mr. Gopal Prasad,Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
The Special Leave Petition is dismissed on the ground of delay as well as on merits.
(VISHAL ANAND) (SNEH LATA SHARMA)
COURT MASTER COURT MASTER
Signature Not Verified
Digitally signed by
Vishal Anand
Date: 2015.07.08
12:24:42 EAST
Reason: