Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 201] [Entire Act] State of Jharkhand - Subsection Section 201(3) in Bihar Education Code, 1961 (3)The school has ultimately at least 320 pupils in case it is a four-class school and at least 450 pupils in case it is a six-class school.
