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[Cites 0, Cited by 0] [Section 20] [Entire Act]

State of Bihar - Subsection

Section 20(2) in Bihar Inter-State Migrant Workmen (Regulation of Employment and Conditions of Service) Rules, 1980

(2)The amount of security deposit shall be paid in the local treasury under the head of account "Deposits Advances (b)-Deposits not bearing interest-843-Civil Deposits-Security Deposits".