Delhi High Court - Orders
Ex.Appl.(Os) 81(Challenging ... vs Gokul Patnaik & Anr on 22 December, 2022
Author: Yashwant Varma
Bench: Yashwant Varma
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* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ O.M.P.(EFA)(COMM.) 13/2019 & CCP(O) 10/2020,
EX.APPL.(OS) 81(Challenging Maintainability Present
Execution) ,EX.APPL.(OS) 82/2020(Adjournment Of Present
Enforcement Proceedings), EX.APPL.(OS) 355/2020(Ex. Filing
Original or Legible Document), EX.APPL.(OS) 496/2021(U.S.
51 & 151 CPC), EX.APPL.(OS) 497/2021(Ex. Filing Duly
Attested Affidavit), EX.APPL.(OS) 498/2021, EX.APPL.(OS)
3780/2022(Change in Next Date of Hearing)
NINE RIVERS CAPITAL LIMITED ..... Decree Holder
Through: Mr. Darpan Wadhwa, Sr. Adv.
with Mr. Manik Dogra, Mr.
Shahezad Kazi, Ms. Ishita
Mathur, Mr. Gudwin Issac and
Ms. Zahra Aziz, Advs.
versus
GOKUL PATNAIK & ANR ..... Judgement Debtors
Through: Mr. Anand Varma, Ms.
Adyasha Nanda and Ms.
Apoorva Pandey, Advs. for JD-
1.
Mr. Pawan Bhushan, Adv. for
JD-3.
CORAM:
HON'BLE MR. JUSTICE YASHWANT VARMA
ORDER
% 22.12.2022 Mr. Varma, learned counsel appearing for the objector, prays for time to go through the order of the Court passed in Ramacivil India Construction Pvt Ltd vs. Union of India, [OMP (ENF.) (COMM.) 164/2021].
Let the matter be called again on 23.12.2022.
YASHWANT VARMA, J.
DECEMBER 22, 2022/bh Signature Not Verified Digitally Signed By:NEHA Signing Date:22.12.2022 16:55:23