Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Rajasthan - Section Section 41 in The Rajasthan Gram Dan Act, 1971 41. Registration of Gram Sabha as co-operative society. - Any Gram Sabha may register itself as a co-operative society under the Rajasthan Co-operative Societies Act, 1965 (Rajasthan Act 13 of 1965).
