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[Cites 0, Cited by 0] [Section 11(1)] [Section 11] [Entire Act]

State of Punjab - Subsection

Section 11(1)(g) in Punjab Poisons Possession and Sale Rules, 1966

(g)Signature of purchaser or thumb-impression of illiterate or in case of purchase by post, date of letter or written order and reference to the original in the file in which it is preserved.