Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Allahabad High Court

Imran Beg And Ors. vs Addl. Dist. Judge/Spl. Judge P.C. Act ... on 12 September, 2022

Author: Abdul Moin

Bench: Abdul Moin





HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 8
 

 
Case :- WRIT - A No. - 33476 of 2018
 

 
Petitioner :- Imran Beg And Ors.
 
Respondent :- Addl. Dist. Judge/Spl. Judge P.C. Act Court No.4 Lko. And Ors.
 
Counsel for Petitioner :- Shesh Verma,Abhishek Singh
 
Counsel for Respondent :- Amit Jaiswal
 

 
Hon'ble Abdul Moin,J.
 

List revised.

None appears on behalf of the petitioners to press this petition. Learned Standing counsel is present for the State-respondents.

Accordingly, the writ petition is dismissed for want of prosecution.

Interim order, if any, stands vacated.

Order Date :- 12.9.2022 Pachhere/-