Allahabad High Court
Imran Beg And Ors. vs Addl. Dist. Judge/Spl. Judge P.C. Act ... on 12 September, 2022
Author: Abdul Moin
Bench: Abdul Moin
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 8 Case :- WRIT - A No. - 33476 of 2018 Petitioner :- Imran Beg And Ors. Respondent :- Addl. Dist. Judge/Spl. Judge P.C. Act Court No.4 Lko. And Ors. Counsel for Petitioner :- Shesh Verma,Abhishek Singh Counsel for Respondent :- Amit Jaiswal Hon'ble Abdul Moin,J.
List revised.
None appears on behalf of the petitioners to press this petition. Learned Standing counsel is present for the State-respondents.
Accordingly, the writ petition is dismissed for want of prosecution.
Interim order, if any, stands vacated.
Order Date :- 12.9.2022 Pachhere/-