Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Odisha - Section Section 104A in The Orissa Factories Rules, 1950 104A. - All registers and records required to be maintained at the factories under the Factories Act, 1948, shall be maintained in English or in Oriya, in addition to any other language in which such registers and records are maintained.
