Section 173(1)(iii) in Gujarat Goods and Services Tax Act, 2017

[Cites 0, Cited by 0] [Section 173(1)] [Section 173] [Entire Act]

(iii)the Gujarat Entertainments Tax Act, 1977 (Gujarat 24 of 1977) (hereinafter referred to as "the Repealed Acts") are hereby repealed.

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