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State of Bihar - Section

Section 18 in Bihar State Universities (Patna, University of Bihar, Bhagalpur and Ranchi) Act, 1960

18. Term of office of members of the Senate.

- The term of office of members of the Senate, other than the ex-officio members and the life members, shall be three years from the date of their election or nomination, as the case may be, and shall include any further period which may elapse between the expiration of the said three years and the date of the next succeeding election or nomination to fill up any casual vacancy under section 53 :Provided that a member elected, or nominated as a representative of any body shall be deemed to vacate office with effect from the date on which he ceases to be a member of the body which elected or nominated him.