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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Himachal Pradesh - Subsection

Section 11(vi) in Standing Order No. 2 Of The Financial Commissioner Himachal Pradesh

(vi)Whether the suit is within the jurisdiction of Court or else it should be returned for presentation to the proper Court [Order VII, rule 1(f) and (10)];