Section 33 in The Limestone And Dolomite Mines Labour Welfare Fund Rules, 1973
33. Submission of periodic returns
.-Every owner of limestone or dolomite mines who maintains a dispensary or hospital service according to prescribed standard shall submit to the Welfare Commissioner-(i)in January and July of each year a statement showing the total amount of limestone or dolomite produced in his mine during the preceding six months; and(ii)in January of each year a certified statement of expenditure incurred on the dispensary or hospital during the preceding twelve months.".
