Calcutta High Court (Appellete Side)
Raju Cook & Ors vs Margaret Bose (Cook) & Ors on 18 November, 2021
27. FMAT 73 of 2016 18-11-2021 sg With CAN 1 of 2016 (old CAN 1088 of 2016) Ct. 8 With CAN 2 of 2016 (old CAN 1089 of 2016) Raju Cook & Ors.
Versus Margaret Bose (Cook) & Ors. (Through Video Conference) This matter is appearing in the list after a considerable lapse of time.
The appellants are not represented nor any accommodation is prayed for on behalf of the appellants.
Let this matter be listed on 29th November, 2021 along with the connected applications.
In the event the appellants are not represented on the adjourned date, the appeal may be disposed of on the basis of the available record.
(Ajoy Kumar Mukherjee, J.) (Soumen Sen, J.)