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State of Punjab - Section

Section 3 in The Punjab Co-operative Societies Rules, 1963

3. Form of application [Section 85 (2) (ii)] -

An application for registration of a co-operative society shall be made in the form given in Appendix A and shall specify the name and address of one of the applicants to whom the Registrar may address his correspondence under rules 5 (2) and 6.