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[Cites 0, Cited by 0] [Section 14(1)] [Section 14] [Entire Act]

State of West Bengal - Subsection

Section 14(1)(a) in West Bengal Clinical Establishments (Registration and Regulation) Act, 2010

(a)that the applicant or the clinical establishment does not fulfill the conditions laid down in sub-section (2) and (3) of section 7; or