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[Cites 0, Cited by 0] [Section 56] [Entire Act]

State of Goa - Subsection

Section 56(1) in The Corporation of the City of Panaji (Election) Rules, 2004

(1)After the completion of the counting, the Returning Officer shall record in the result sheet in Form XII, the total number of votes polled by each candidate and announce the same.