Bombay High Court
Nirav Modi vs The State Of Maharashtra And Anr on 6 October, 2021
Author: S. K. Shinde
Bench: S. K. Shinde
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CRIMINAL JURISDICTION
CRIMINAL APPLN. U/S 482 NO. 1580 OF 2019
Nirav Modi ....APPLICANT
V/S
The State Of Maharashtra And Anr ....RESPONDENT
WITH CRIMINAL APPLN. U/S 482 NO. 1503 OF 2019 Mehul Choksi ....APPLICANT V/S The State Of Maharashtra And Anr. ....RESPONDENT WITH CRIMINAL APPLN. U/S 482 NO. 320 OF 2020 Mehul Choksi ....APPLICANT V/S The State Of Maharashtra And Anr ....RESPONDENT WITH CRIMINAL APPLN. U/S 482 NO. 1505 OF 2019 Mehul Choksi ....APPLICANT V/S The State Of Maharashtra And Anr ....RESPONDENT WITH CRIMINAL APPLN. U/S 482 NO. 1413 OF 2019 Mehul Choksi ....APPLICANT V/S Page 1/2 ::: Uploaded on - 06/10/2021 ::: Downloaded on - 07/10/2021 06:55:05 ::: The State Of Maharashtra ....RESPONDENT Mr. Rahul Agarwal for Applicant in APL/1501/19, APL/1503/19, APL/1505/19 Smt. Sharmila Kaushik APP-State Mr. H.S. Venegavkar for Res 2 CORAM : HON'BLE SHRI JUSTICE SANDEEP KASHINATH SHINDE J DATE : 6th October, 2021 P.C. :
S. O. to 18/11/2021 .
( FOR REGISTRAR JUDICIAL - I ) Page 2/2 ::: Uploaded on - 06/10/2021 ::: Downloaded on - 07/10/2021 06:55:05 :::