Section 19 in Tamil Nadu Handloom Worker (Conditions of Employment and Miscellaneous Provisions) Rules, 1982
19. Cleanliness.
(1)Every industrial premises shall be kept clean and tidy.(2)The record of the dates on which white-washing, colour-washing, varnishing, painting or cleaning, as the case may be, shall be entered by the employer in a register maintained in Form IV.
