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[Cites 0, Cited by 0] [Section 50(4)] [Section 50] [Entire Act]

Union of India - Subsection

Section 50(4)(a) in The North-Eastern Areas (Reorganisation) Act, 1971

(a)any institution, undertaking or project the expenditure in relation to which is, immediately before the appointed day, met from and out of the Consolidated Fund of India;