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[Cites 0, Cited by 0] [Section 6(8)] [Section 6] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 6(8)(vi) in Jammu and Kashmir Minor Mineral Concession, Storage, Transportation of Minerals and Prevention of Illegal Mining Rules, 2016

(vi)removal and stacking of any top soil or over burden or waste rock and non-saleable minor mineral excavated/ generated during the mining operations and utilization of the same for restoration and rehabilitation of the area;