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[Cites 0, Cited by 0] [Section 39] [Entire Act]

State of West Bengal - Subsection

Section 39(10) in West Bengal Clinical Establishment (Registration, Regulation and Transparency), Rules, 2017

(10)No person is entitled to any compensation for any loss or damage of property arising out of any bona fide action by the Supervisory Authority or the Police Officer under this rule.