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State of Rajasthan - Section

Section 10 in The Rajasthan Grant of Subsidy to Tourism Units for Purchase of Diesel Generating Sets Regulations, 1994

10. Power of Interpretation.

- Where any dispute arises with respect to interpretation of any cause of the regulations or where any difficulty arises in the implementation thereof, the Government of Rajasthan in the Industries Department shall be the competent authority to issue necessary clarification, instruction or guidance in this regard which shall be final.Annexure I(Rule 5)Application Form for Grant of Subsidy for Purchase of Diesel Generating Sets