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[Cites 0, Cited by 0] [Section 118(1)] [Section 118] [Entire Act]

State of Andhra Pradesh - Subsection

Section 118(1)(c) in Hyderabad Metropolitain Water Supply Sewerage Act, 1989

(c)For removing difficulties arising in connection with the transition to the provisions of this Act, including difficulties in the construing of reference to the Corporation or other authorities in any law;