Section 3 in Himachal Pradesh Technical University Act, 2014
3. Establishment and incorporation of the University.
(1)There shall be a University by the name of "Himachal Pradesh Technical University" with the Headquarter at Hamirpur.(2)The University shall be a teaching and affiliating University comprising of Affiliated, Autonomous and Constituent Colleges and shall consist of a Chancellor, a Vice-Chancellor, Board of Governors and an Academic Council.(3)The University shall be a body corporate having perpetual succession and common seal and shall sue and be sued by the said name.(4)In all suits and other legal proceedings by or against the University, the pleadings shall be signed and verified by the Registrar and all processes in such suits and proceedings shall be issued to, and served on, him.
