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[Cites 0, Cited by 0] [Section 60(6)] [Section 60] [Entire Act]

State of Tamilnadu - Subsection

Section 60(6)(b) in The Bharathiar University Act, 1981

(b)provide courses of study for admission to the examination for degrees of the University of Chennai, shall be deemed to be colleges affiliated to the Bharathiar University under this Act and the provisions of this Act shall, as far as may, apply accordingly.