Section 16(2)(a) in The United Provinces Agricultural Tenants (Acquisition of Privileges) Act, 1949

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State of Uttar Pradesh - Subsection

Section 16(2)(a) in The United Provinces Agricultural Tenants (Acquisition of Privileges) Act, 1949

(a)The form of application under Section 3 and the manner of filing it;

(aa)[ the procedure to be followed in proceedings under Sections 3-A and 3-B] [Added by Section 9 of U.P. Act VII of 1950];