Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 32] [Entire Act] State of Rajasthan - Subsection Section 32(9) in Dr. Bhimrao Ambedkar Law University, Jaipur Act, 2019 (9)Every autonomous college, institution or department shall furnish such reports, returns and other information as the Board may require from time to time.
