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State of Uttar Pradesh - Section

Section 14 in Jaunsar-Bawar Security of Tenure and Land Records Rules, 1955

14. Errata list.

- As soon as the new khatauni has been prepared, the patwari shall draw up the list of errata in the following in respect of the new khatauni. Every correction and alteration and every doubtful entry on the face of the khatauni shall be shown in this form which shall be signed both by the pativari and the Supervisor Kanungo. The errata list shall be deposited with the Registrar Kanungo :Form of errata list
Village Khata Pargana District
Serial No. Serial No. of Khatauni Khata Column of Khatauni Wrong or doubtful entry Correct entry Remarks
1 2 3 4 5 6