Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 14] [Entire Act] State of Madhya Pradesh - Subsection Section 14(xv) in The Maharashi Patanjali Sanskrit Sansthan Adhiniyam, 2007 (xv)to recognize a member of the staff of an affiliated school as a teacher of the Institute and withdraw such recognition;
