Delhi High Court - Orders
Residents Welfare Association ... vs Govt Of Nct Of Delhi And Ors on 3 March, 2023
$~23
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 7869/2017 & CM APPL. 32524/2017
RESIDENTS WELFARE ASSOCIATION MAHENDRU ENCLAVE
(REGD) AND ANR ..... Petitioner
Through: Ms. Samidha Jain, & Mr. Sanjay
Goel, Advocates.
versus
GOVT OF NCT OF DELHI AND ORS ..... Respondent
Through: Mr. Divyam Nandrajog, Panel
Counsel (GNCTD) with Mr. Mayank
Kanra & Mr. Deepak Yadhuvanshi,
(Office of DCP North) for R-1 & R-6
Mr. Parminder Chauhan, & Mr.
Sushil Dixit, Advocates for DUSIB
along with Mr. Tapeshwar Vats,
Legal Assistant (DUSIB).
Ms. Puja Kalra, SC alongwith Mr.
Virendra Singh, Advocates for R-
3/MCD
CORAM:
HON'BLE MR. JUSTICE GAURANG KANTH
ORDER
% 03.03.2023 The hearing has been conducted through hybrid mode (physical and virtual hearing).
It is stated by the counsel for the petitioner's no.1 and 6 that petitioner no.2 has expired and that he will take steps to implead the legal representatives of petitioner as necessary parties.
List this matter before Joint Registrar for completion of service and pleadings on 13.04.2023.
GAURANG KANTH, J MARCH 03, 2023/ns Signature Not Verified Digitally Signed By:KOMAL DHAWAN Signing Date:06.03.2023 18:09:42