Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 259] [Entire Act] State of Nagaland - Subsection Section 259(c) in Nagaland Municipal Act, 2001 (c)To construct a drain of such material, size and description and laid at such level and according to such alignment and with such fall and outlet, as may be specified in the notice.
