Supreme Court - Daily Orders
Employees Provident Fund Organization vs Official Liquidator Rajasthan High ... on 8 December, 2017
Bench: J. Chelameswar, Sanjay Kishan Kaul
ITEM NO.11 COURT NO.2 SECTION XV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 34847/2017
(Arising out of impugned final judgment and order dated 04-07-2017
in DBSA No. 29/2016 passed by the High Court Of Judicature For
Rajasthan At Jaipur)
EMPLOYEES PROVIDENT FUND ORGANIZATION Petitioner(s)
VERSUS
OFFICIAL LIQUIDATOR RAJASTHAN HIGH COURT Respondent(s)
( IA No.128627/2017-CONDONATION OF DELAY IN FILING)
Date : 08-12-2017 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE J. CHELAMESWAR
HON'BLE MR. JUSTICE SANJAY KISHAN KAUL
For Petitioner(s) Ms. Alka Sinha,Adv.
Mr. Gaurav Srivastava, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
The special leave petition is dismissed. Pending application(s), if any, stand disposed of.
(OM PARKASH SHARMA) (RAJINDER KAUR)
AR CUM PS BRANCH OFFICER
Signature Not Verified
Digitally signed by DEEPAK
MANSUKHANI
Date: 2017.12.09 13:11:05 IST
Reason: SIGNER CARD OF
MR. DEEPAK MANSUKHANI
IS BEING USED BY MR. OM
PARKASH SHARMA