Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 2]

Supreme Court - Daily Orders

Employees Provident Fund Organization vs Official Liquidator Rajasthan High ... on 8 December, 2017

Bench: J. Chelameswar, Sanjay Kishan Kaul

       ITEM NO.11                                   COURT NO.2                 SECTION XV

                                          S U P R E M E C O U R T O F      I N D I A
                                                  RECORD OF PROCEEDINGS

       SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 34847/2017

       (Arising out of impugned final judgment and order dated 04-07-2017
       in DBSA No. 29/2016 passed by the High Court Of Judicature For
       Rajasthan At Jaipur)

       EMPLOYEES PROVIDENT FUND ORGANIZATION                                    Petitioner(s)

                                                           VERSUS

       OFFICIAL LIQUIDATOR RAJASTHAN HIGH COURT                                 Respondent(s)

       ( IA No.128627/2017-CONDONATION OF DELAY IN FILING)


       Date : 08-12-2017 This petition was called on for hearing today.

       CORAM :
                                    HON'BLE MR. JUSTICE J. CHELAMESWAR
                                    HON'BLE MR. JUSTICE SANJAY KISHAN KAUL


       For Petitioner(s)                      Ms. Alka Sinha,Adv.
                                              Mr. Gaurav Srivastava, AOR

       For Respondent(s)


                                     UPON hearing the counsel the Court made the following
                                                        O R D E R

Delay condoned.

The special leave petition is dismissed. Pending application(s), if any, stand disposed of.



       (OM PARKASH SHARMA)                                                   (RAJINDER KAUR)
            AR CUM PS                                                         BRANCH OFFICER



Signature Not Verified

Digitally signed by DEEPAK
MANSUKHANI
Date: 2017.12.09 13:11:05 IST
Reason: SIGNER CARD OF
MR. DEEPAK MANSUKHANI
IS BEING USED BY MR. OM
PARKASH SHARMA